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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Punjab - Subsection

Section 172(c) in The Punjab Municipal Corporation Act, 1976

(c)the consideration for which any immovable property may be sold, leased or otherwise transferred shall not be less than the value at which such immovable property could be sold, leased or otherwise transferred in normal and fair competition ;