Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A(7)] [Section 13A] [Entire Act] State of Rajasthan - Subsection Section 13A(7)(b) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (b)in the case of any other order confirm, cancel vary such order or set aside such order and remand the matter with such directions as he deems fit,