Section 29 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011
29.
-2907.13A change to sub-heading 2906.29 through 2907.13 from any other heading.2907.19A change to sub-heading 2907.19 from any other heading.2907.29A change to sub-heading 2907.29 from any other heading.2909.19A change to sub-heading 2909.19 from any other heading.2909.30A change to sub-heading 2909.30 from any other heading.
