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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(i) in The Anna University of Technology, Chennai Act, 2010

(i)One person from among the teachers of each of the institutions given below, nominated by the Chancellor on the recommendations of the Vice-Chancellor.
(i)Indian Institute of Science, Bangalore,
(ii)Indian Institute of Technology, Chennai,
(iii)Indian Institute of Management, Bangalore, and
(iv)National Institute of Technology, Tiruchirappalli;