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[Cites 0, Cited by 1] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(4) in The Air Force Act, 1950

(4)The punishments specified in clauses (a), (b), (c), (e), (g), and (j) of section 82 shall not be awarded to any person who is of the rank of non-commissioned officer or was, at the time of committing the offence for which he is punished, of such rank.