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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(i) in Kerala Municipality Building Rules, 1999

(i)the width of every new street, public or private, intended for use as cart or carriage way giving access to or through a commercial precinct consisting of a continuous row of shops exceeding ten in number shall not be less than 10 meters except in the case of culde-sac not exceeding 150 meters length, Where the the minimum width shall be 7 meters;