Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21AC(5)] [Section 21AC] [Entire Act]

Union of India - Subsection

Section 21AC(5)(d) in Income Tax Rules, 1962

(d)any other information, data or document, which may be relevant for the transaction with the specified person.