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State of Mizoram - Section

Section 33 in Mizoram (Land Revenue) Rules, 2013

33. Objection against final list of Assessment.

- Any person aggrieved the assessed amount shall submit the nature objection in detail in Form-16 within 30 (thirty) days of publication of the final list of assessment. Failure to lodge objection within the stipulated period will be deemed to be accepted. No relaxation shall be granted.