Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(2)On completion of the registry of a vessel at a port, the registrar of the port shall immediately transmit to the Director-General a copy of the entries in his register relating to the vessel.