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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(6)(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(i)If the punishment proposed to be imposed is one of not be passed except by the authority empowered under this Act to appoint such teacher or officer ;