Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(9) in The Maharashtra Lifts Act, 1939

(9)such depth of the construction of the overhead arrangement with the weight and sizes of the beams as may be prescribed, and