Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 21 in Maharashtra Factories Rules, 1963 21. Compound to be kept clean. - The compound surrounding every factory shall be maintained in a sanitary and clean condition free of rubbish, filth or debris.
