Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Aircraft (Security) Rules, 2011 35. Carriage of cargo, mail, catering items and other stores. - The Aircraft operator shall accept on board any cargo, mail entering items and other stores and supplies in such manner as may be specified by the Commissioner.
