Delhi High Court - Orders
Delhi Lounge And Bar Private Limited vs Government Of N. C. T. Of Delhi And Anr on 30 November, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~65 to 75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13640/2019 & CM APPLs. 55062/2019, 41641/2021
DELHI LOUNGE AND BAR PRIVATE LIMITED ..... Petitioner
Through: Mr. Naun Talwar, Ms. Yeshi
Rinchhen, Mr. Akash Yadav and Mr.
Somesh Vaidya, Advocates.
versus
GOVERNMENT OF N. C. T. OF DELHI AND ANR.
..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(66)
+ W.P.(C) 10172/2021 & CM APPL. 31367/2021
M/SVERANDAH MOONSHINE THROUGH ITS DIRECTOR
..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandooni, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:12:38
(67)
+ W.P.(C) 11554/2021 & CM APPL. 35655/2021
M/S TORNADO (A UNIT OF WITTY HOSPITALITY PVT. LTD.)
..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandooni, Advocates.
versus
GOVT. OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(68)
+ W.P.(C) 13230/2022 & CM APPL. 40066/2022
EPIC RESTRO BAR & ANR. ..... Petitioners
Through: Mr. Shekhar Dasi, Md. Talha and Mr.
Ayush Dassi, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:12:38
(69)
+ W.P.(C) 10173/2021 & CM APPL. 31382/2021
M/S R HIGH SPEEDBAR AND LOUNGE (A UNIT OF HOME
SPOON PVT. LTD.) ..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandoori, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(70)
+ W.P.(C) 10220/2021 & CM APPL. 31506/2021
MS SIXTH EMPICA ..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandoori, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
Mr. Vedansh Anand, GP and Mr.
Karan Arora, Advocate for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:12:38
(71)
+ W.P.(C) 10221/2021 & CM APPL. 31508/2021
MS BREATH FINE LOUNGE AND BAR ..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandoori, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(72)
+ W.P.(C) 10225/2021 & CM APPL. 31516/2021
MS TOS THROUGH ITS DIRECTOR SUJEET MISHRA
..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandoori, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(73)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:12:39
+ W.P.(C) 11573/2021 & CM APPL. 35692/2021
M/S BANTER (A UNIT OF MAJESTIC CAFE PVT. LTD.)
..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandoori, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(74)
+ W.P.(C) 11600/2021 & CM APPL. 35795/2021
M/S AIR BAR AND LOUNGE ..... Petitioner
Through: Ms. Nandni Sahni and Mr. Sachin
Bandoori, Advocates.
versus
GOVT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(75)
+ W.P.(C) 2240/2022 & CM APPL. 6437/2022
M/S PUNTER HOUSE CAFE (A UNIT OF M/S CROSSROAD
HOSPITALITY PVT. LTD. ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:12:39
Through: Mr. Anubhav Singh, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 30.11.2023 At request, list on 01.12.2023.
SUBRAMONIUM PRASAD, J NOVEMBER 30, 2023 S. Zakir This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:12:39