Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 25 November, 2024
Bench: Dipankar Datta, Prashant Kumar Mishra
ITEM NO.55 COURT NO.16 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No.25934/2023
[Arising out of impugned final judgment and order dated 17-08-2022
in CC No.744/2019 18-05-2023 in MA No.341/2022 passed by the
National Consumers Disputes Redressal Commission, New Delhi]
KAIYOMERZ C. PALIA & ORS. Petitioners
VERSUS
CYRUS S. KHAMBATA Respondent
(with I.A. No.142190/2023-CONDONATION OF DELAY IN FILING APPEAL,
I.A. No. 142185/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, I.A. No.150025/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and I.A. No.142187/2023-STAY APPLICATION)
Date : 25-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Somiran Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Since talks of settlement are in progress between the parties for an amicable settlement, re-list the appeals after four weeks.
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
rashmi dhyani pant
Date: 2024.11.30
16:15:13 IST
Reason: