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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(6)(c) in The Orissa District Planning Committees Rules, 2000

(c)mark the name of the voter in the list of voters to indicate that a ballot paper has been issued to him, without recording therein the serial number of the ballot paper issued to him;