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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(2)(a) in The Maharashtra District Planning Committee (Election) Rules, 1999

(a)declare the poll at that polling station to be void, and appoint a day and fix the hours, for taking a fresh poll at that polling station and notify the day so appointed,and hour so fixed in such manner as he may deem fit, or