Section 88(3)(c) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

[Cites 0, Cited by 0] [Section 88(3)] [Section 88] [Entire Act]

(c)a person of Indian origin who has migrated from Pakistan with the intention of permanently settling in India; or

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