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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(f) in Orissa School Education (Community Participations) Rules, 2000

(f)Ensure distribution of incentives such as mid-day meals, text books and other reading and writing materials,uniforms etc. and will attend the emergent needs of the school as would be necessary at the time of unforeseen accidents like fire, flood and cyclone :