Section 148(1)(c) in The Drugs and Cosmetics Rules, 1945

[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

(c)[ use before........................(month and year)] [Inserted by G.S.R. 46(E), dated 22.1.2009 (w.e.f. 22.7.2009).].

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