Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 334] [Entire Act] Union of India - Subsection Section 334(4) in The Merchant Shipping Act, 1958 (4)No prosecution under this section shall be instituted except by, or with the consent of, the Central Government.
