Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1)(j) in Rajasthan Public Procurement Rules, 2012

(j)in procurement proceedings involving the use of a procurement method other than open tendering, the grounds and circumstances on which the procuring entity relied to justify the selection of the method of procurement used;