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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(6) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(6)The University shall settle objections raised in the audit and carry out such instructions as may be issued by the State Government on the audit report.