Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 77 in Presidency Small Cause Courts Act, 1882 77. Sections 3, 5 and 25 of Court-fees Act, 1870, saved. - Nothing contained in this Chapter shall affect the provisions of Sections 3, 5 and 25 of the Court-fees Act, 1870.
