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[Cites 0, Cited by 207] [Section 86(1)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(1)(e) in The Electricity Act, 2003

(e)promote cogeneration and generation of electricity from renewable sources of energy by providing suitable measures for connectivity with the grid and sale of electricity to any person, and also specify, for purchase of electricity from such sources, a percentage of the total consumption of electricity in the area of a distribution licensee;