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[Section 5]
[Entire Act]
State of Arunachal Pradesh - Subsection
Section 5(3) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018
| (i) | ADC/SDO/EAC/CO Concerned | - | Chairman |
| (ii) | Asstt. Town Planner | - | Member Secretary |
| (iii) | Sitting MLA of the Town/Area under which theTown/settlement falls | - | Member |
| (iv) | Zilla Parishad Member of the Town/ Area underwhich the Town/settlement falls | - | Member |
| (v) | Chief Councillor/Municipal President of theUrban Local Body | - | Member |
| (vi) | Range Forest Officer(RFO)/Territory | - | Member |
| (vii) | Municipal Executive Officer, ULB | - | Member |
| (viii) | Representative of L.M. Deptt. | - | Member |