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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(xi) in Veer Narmad South Gujarat University Act, 1965

(xi)to approve Regulations prescribing the manner for granting examinations from approved courses of studies in the University or in affiliated colleges for qualifying degrees, diplomas and other academic distinctions;