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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 94(4) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(4)The management and administration of the Fund, shall be under the control of the State Advisory Board under sub-section (3) of section 59 of the Act.