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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(5)(g) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

(g)Any other work which the Mamlatdar or the General Body may entrust to the Managing Committee in the interest of the proper up-keep and maintenance of the bunds and sluice gates.