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[Cites 0, Cited by 0] [Section 90(6)] [Section 90] [Entire Act]

State of Punjab - Subsection

Section 90(6)(e) in The Punjab Municipal Corporation Act, 1976

(e)under the Punjab Entertainments Tax (Cinematograph Shows) Act, 1954, from the proprietor of the premises where a public cinematograph exhibition is held within the local area of the City.