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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(xxxvii) in Rajasthan Co-operative Societies Act, 1965

(xxxvii)the constitution of a Co-operative Education Fund and the payment to be made to that fund by a co-operative society out of its own profits and the mode of its investment;