Section 8 in Uttarakhand Police (Amendment) Act, 2018
8. Amendment of Section 69.
- In Section 69 of the Principle Act-(i)Title "Staff of the Authority" shall be substituted by the title "Staff of the State and District Police Complaint Authority".(ii)A new sub-section (5) after sub-section (4) of the Principle Act, shall be inserted as follows, namely-"(5) For field inquiries in the State/District Police Complaint Authority, the retired officers may be attached as per necessity from the CID/Intelligence/ vigilance and other inquiry Agencies.".
