Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of West Bengal - Subsection Section 101(c) in West Bengal Municipal Act, 1993 (c)open spaces, including parade grounds, which are the properties of Government [,or] [Inserted by the West Bengal Act 22 of 2000, w.e.f. 1.9.2000.]
