Section 7 in Telangana Water, Land and Trees Act, 2002
7. Delegation of powers.
- The Authority may delegate any of their powers to the [District level, Division level and Mandal level] [Substituted by Act No.6 of 2004.] authorities or any Department or Officer of the Government or Local Bodies for the purpose of carrying out the provisions of this Act.Chapter - 3 Ground Water Protection Measures
