Section 10(2)(e) in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(e)[ the advance payable to a Leader of the Opposition under section 8A.] [Inserted by Act 7 of 1991, S.4, (w.e.f. 1-10-1991)]

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