Section 22 in The Orissa Ayurvedic Medicine Rules, 1960
22.
(1)An application for an alteration in the entries as respects additional qualifications shall be made in Form 'J' accompanied by a fee of five rupees.(2)On registration or additional qualifications the Registrar shall grant such practitioner a certificate in Form 'K'. On registration of substituted entries or additional entries, other than additional qualification, the Registrar shall grant a certificate in Form 'K' (1).
