Delhi High Court - Orders
Sanjeev Suman vs Union Of India And Ors on 24 March, 2022
Bench: Suresh Kumar Kait, Sudhir Kumar Jain
$~4 (upto 2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6768/2016
SANJEEV SUMAN ..... Petitioner
Through Nemo
versus
UNION OF INDIA AND ORS .... Respondents
Through Mr. Jaswinder Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 24.03.2022 The Hon'ble Division Bench has not assembled today. Renotify on 16.08.2022.
BY ORDER (COURT MASTER) MARCH 24, 2022/rk