Section 15(1)(B) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(B)[(i) "The Director of Higher Education] [These words were substituted for the words 'The Director of Education', Gujarat 10 of 1982, Sr. No. 6 (5) (b) (i) (w.r.e.f. 09-12-1981).], or an officer not below the rank of a Joint [Director of Higher Education] [These words were substituted for the words 'The Director of Education', Gujarat 10 of 1982, Sr. No. 6 (5) (b) (i) (w.r.e.f. 09-12-1981).] designated by such Director;