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Himachal Pradesh High Court

Babli Devi vs . Pratham Vohra on 9 March, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Babli Devi vs. Pratham Vohra Cr. Appeal No.256/2021 A 9.3.2022 Present: Mr. Dheeraj K. Vashisht, Advocate, for the appellant.

Mr. Daleep Chand, Advocate vice counsel for the respondent.

As prayed for by the learned vice counsel for the respondent, list on 7th April, 2022. Till then, earlier order be complied with.

( Chander Bhusan Barowalia ) Judge 9th March, 2022 (CS) ::: Downloaded on - 09/03/2022 20:13:25 :::CIS