Calcutta High Court
C.I.T.Wb-Iii Calcutta vs M/S. Rajrani Exports Pvt.Ltd on 28 March, 2014
Bench: Arun Mishra, Joymalya Bagchi
ORDER SHEET
ITP No.11 of 1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
C.I.T.WB-III CALCUTTA
Versus
M/S. RAJRANI EXPORTS PVT.LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 It appears that the petition has already been decided on 16.3.1999, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami )