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Calcutta High Court

C.I.T.Wb-Iii Calcutta vs M/S. Rajrani Exports Pvt.Ltd on 28 March, 2014

Bench: Arun Mishra, Joymalya Bagchi

ORDER SHEET
                              ITP No.11 of 1999
                      IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction
                               ORIGINAL SIDE


                                                   C.I.T.WB-III CALCUTTA
                                                                   Versus
                                          M/S. RAJRANI EXPORTS PVT.LTD.

     BEFORE:
     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 It appears that the petition has already been decided on 16.3.1999, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami )