Bombay High Court
Axis Bank Ltd vs Forum Manoj Kotecha on 2 May, 2019
Author: G.S. Patel
Bench: G.S. Patel
927-EXA1054-17.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATON NO. 1054 OF 2017
Axis Bank Ltd ...Applicant/
Decree Holder
Versus
Forum Manoj Kotecha ...Respondent
Ms Juhi Bhogale, with Ranjan Solanki, i/b OM Gujar Law Chambers, for the Applicant.
CORAM: G.S. PATEL, J
DATED: 2nd May 2019
PC:-
1. The decretal claim is satisfied by direct payment out of Court. The payment has already been received. The Decree will be fully satisfied within four weeks. The Execution Application is disposed of as infructuous as is any pending Chamber Summons.
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