Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 302] [Entire Act] Union of India - Section Section 68 in The Finance Act, 2018 68. Amendment of section 28-I. - In the Customs Act, in section 28-I, in sub-section (6), for the words "six months", the words "three months" shall be substituted.
