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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(ii) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(ii)Where the basic annual sum exceeds Rs. 1,000 but does not exceed Rs. 3,000-25 times such sum or Rs. 30,000, whichever is greater.