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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(5) in The Punjab School Education Board Business Regulations

(5)No business, other than that contained in the agenda paper shall be transacted at a meeting of the Board, except with the consent of the Chairman and the majority of the members present unless one clear week's notice has been given of the same in writing to the Chairman.