Supreme Court - Daily Orders
M/S Flex Industries Ltd. vs Commissioner Of Excise on 11 February, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO.21502 OF 2020
IN/AND
CIVIL APPEAL NO(S).9765 OF 2010
M/S FLEX INDUSTRIES LTD. ...APPLICANT(S)/
APPELLANT(S)
VERSUS
COMMISSIONER OF CENTRAL EXCISE ...RESPONDENT(S)
O R D E R
1. Learned counsel for the applicant-appellant, on instructions, seeks permission to withdraw this appeal along with pending application(s) therein as the applicant-appellant intends to pursue Sabka Vishwas (Legacy Dispute Resolution) Scheme 2019 with liberty to revive the appeal, if need arises.
2. Permission granted.
3. The application for withdrawal of appeal is allowed. Consequently, the appeal and pending application(s) therein are dismissed as withdrawn with the aforesaid liberty.
..................,J.
(A.M. KHANWILKAR) Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.02.12 17:00:21 IST Reason: ..................,J.
(DINESH MAHESHWARI)
NEW DELHI
FEBRUARY 11, 2020
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ITEM NO.1 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO. 21502/2020
in/and
Civil Appeal No(s). 9765/2010 M/S FLEX INDUSTRIES LTD. Appellant(s) VERSUS COMMISSIONER OF CENTRAL EXCISE Respondent(s) (I.A. NO. 21502/2020 WITHDRAWAL OF CASE TO BE LISTED ) Date : 11-02-2020 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI For Appellant(s) Ms. Charanya Lakshmikumaran, Adv.
Mr. Aaditya Bhattacharya, Adv. Ms. Apeksha Mehta, Adv.
Ms. Mounica Kasturi, Adv.
Mr. M. P. Devanath, AOR For Respondent(s) Mr. Abhishek Kumar, Adv.
Mr. B. Krishna Prasad, AOR UPON hearing the counsel the Court made the following O R D E R The application for withdrawal of appeal is allowed. The appeal and pending application(s) therein are dismissed as withdrawn in terms of the signed order.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
(Signed order is placed on the file.)