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State of West Bengal - Section

Section 5 in The West Bengal University of Animal and Fishery Sciences Act, 1995

5. Objects of University.

- The University shall have the following objects :-
(a)to impart education in such branches of veterinary and animal sciences, fishery sciences, dairy technology and allied sciences as the University may determine,
(b)to further the advancement of learning, and to conduct research, in such sciences, and
(c)to undertake the development of such sciences and the extension thereof to the rural people in co-operation with the concerned Departments of the Government of West Bengal.