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Bombay High Court

Maritime Services Pvt.Ltd. And Anr vs The Board Of Trustees Of The Port Of ... on 24 November, 2018

Bench: B.R. Gavai, A.S. Chandurkar

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (APPEALS) LODGING NO. 802 OF 2018
                       In
         APPEALS LODGING NO . 360 OF 2018

  Maritime Services Pvt.ltd. And Anr.                       ....Petitioner
             V/S
  The Board Of Trustees Of The Port Of Bombay            ....Respondent

WITH APPEALS LODGING NO. 360 OF 2018 In SUITS 968 OF 1989 Maritime Services Pvt.ltd. And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Bombay ....Respondent Ms.Ridhi Niyati a/w Ashwin Shanker, Advocate for the Petitioner.

Rakesh Singh i/by M.V.Kini and Co, Advocate for MBPT.

         CORAM :                B.R. GAVAI &
                                A.S. CHANDURKAR, JJ
       DATE :                   24th November, 2018
  P.C. :

At the request of the learned Advocate for the Respondent, Stand over to 14/12/2018.

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