Bombay High Court
Maritime Services Pvt.Ltd. And Anr vs The Board Of Trustees Of The Port Of ... on 24 November, 2018
Bench: B.R. Gavai, A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) LODGING NO. 802 OF 2018
In
APPEALS LODGING NO . 360 OF 2018
Maritime Services Pvt.ltd. And Anr. ....Petitioner
V/S
The Board Of Trustees Of The Port Of Bombay ....Respondent
WITH APPEALS LODGING NO. 360 OF 2018 In SUITS 968 OF 1989 Maritime Services Pvt.ltd. And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Bombay ....Respondent Ms.Ridhi Niyati a/w Ashwin Shanker, Advocate for the Petitioner.
Rakesh Singh i/by M.V.Kini and Co, Advocate for MBPT.
CORAM : B.R. GAVAI &
A.S. CHANDURKAR, JJ
DATE : 24th November, 2018
P.C. :
At the request of the learned Advocate for the Respondent, Stand over to 14/12/2018.
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