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State of Rajasthan - Section

Section 55 in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

55. Duties of Case Workers/Child Welfare Officer.

- The general duties, functions and responsibilities of Case Worker or Child Welfare Officer shall be as follows :-
(a)Making social investigation of the juvenile or the child through personal interview and from the family, social agencies and other sources;
(b)Clarifying problems of the juvenile or the child and dealing with their difficulties in institutional life;
(c)Participating in the orientation, monitoring, education, vocational and rehabilitation programmes;
(d)Establishing Co-operation and understanding between the juvenile or the child and the Officer-in-Charge;
(e)Assisting the juvenile or the child to develop contacts with family and also providing assistance to family members;
(f)Participating in the pre-release programme and helping the juvenile or the child to establish contacts which can provide emotional and social support to juvenile or child after their release.
(g)Ensuring that the children's need of food and cloth are met as per the specified standard;
(h)Ensure the cleanliness of the premises and maintenance of physical infrastructure including provisions of water and electricity.