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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(d) in Bihar Enlistment of Contractors Rules, 1992

(d)Contractors having no past experience of irrigation, building and road works may also be eligible for registration in this class provided they have a subscribed capital of Rs. 10.00 lakhs and one of the Directors of the company is a qualified Graduate Engineer.