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Himachal Pradesh High Court

H.P. State Electricity Board Ltd. & Ors vs Matwar Singh on 31 August, 2023

Bench: M.S. Ramachandra Rao, Ajay Mohan Goel

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                             LPA No. 97 of 2016
                                             Decided on 31st August, 2023
    H.P. State Electricity Board Ltd. & Ors.                 ...Appellants




                                                             .
                                      Vs.





    Matwar Singh                                                   ...Respondent
    Coram





    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge
    1
        Whether approved for reporting?




                                     of
    For the appellants:        Ms. Sunita Sharma, Senior Advocate, with
                               Mr. Dhananjay Sharma, Advocate.
    For the respondent:
                   rt          Mr. Vijay Kumar, Advocate.

    M.S. Ramachandra Rao, Chief Justice (Oral)

Learned counsel for the appellants seeks permission to withdraw this appeal. Permission accorded.

2. Accordingly, the appeal is dismissed as withdrawn.

Pending miscellaneous application(s), if any, also stands disposed of.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge August 31, 2023 (Vinod) ::: Downloaded on - 31/08/2023 20:37:57 :::CIS